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[Cites 0, Cited by 0] [Section 118] [Entire Act]

State of Tamilnadu - Subsection

Section 118(e) in Chennai City Municipal Corporation Act, 1919

(e)animals which during the whole of the half-year have been kept in any institution for the reception of infirm or disused animals or which are certified by a veterinary surgeon to have been unfit for use during the whole of the half-year.