Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act] State of Assam - Subsection Section 55(1)(a) in Assam Industrial Infrastructure Development Corporation Act, 1990 (a)The time and place of meetings of the Corporation and the procedure to be followed in regard to do the transaction of business of such meetings to be provided;