Section 3(2)(b) in The Limestone And Dolomite Mines Labour Welfare Fund Rules, 1973

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Union of India - Subsection

Section 3(2)(b) in The Limestone And Dolomite Mines Labour Welfare Fund Rules, 1973

(b)An officer of the Limestone and Dolomite Mines Labour Welfare Organisation of the State or States concerned shall be the Secretary of the Advisory Committee and shall be entitled to attend and take part in the meetings of the Committee, but shall not be entitled to vote.

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Union of India - Subsection

Section 3(2)(b) in The Limestone And Dolomite Mines Labour Welfare Fund Rules, 1973