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State of Chattisgarh - Section

Section 15 in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

15. Other employees.

- The appointment of other employees of the University referred to in Section 10, shall be made in such manner, and the conditions of their service and powers and duties shall be such as may be prescribed by Statute, Ordinance and Regulation.Chapter-IV Authorities of the University