Section 6(2)(g) in Bombay Molasses (Control) Act, 1956

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Bombay Presidency - Subsection

Section 6(2)(g) in Bombay Molasses (Control) Act, 1956

(g)for requiring occupiers of sugar factories and persons engaged in the production, supply or distribution of, or trade and commerce in, molasses, to maintain and produce for inspection of such books, accounts and records relating to their business and to furnish such information relating thereto, as may be specified in the order ; and

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Bombay Presidency - Subsection

Section 6(2)(g) in Bombay Molasses (Control) Act, 1956