Calcutta High Court
Tikmani Steel Trading Co vs Hanuman Prasad Bagla on 14 June, 2017
Author: Soumen Sen
Bench: Soumen Sen
ORDER
GA No. 1825 of 2017
CS No. 29 of 2017
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
TIKMANI STEEL TRADING CO.
Versus
HANUMAN PRASAD BAGLA
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 14th June, 2017.
Leave is given to the petitioner to withdraw this application and file afresh seeking self-same reliefs.
(SOUMEN SEN, J.) S. Kumar