Supreme Court - Daily Orders
Infinity Infotech Parks Limited vs Union Of India . on 15 May, 2015
Bench: Chief Justice, Arun Mishra
ITEM NO.54 COURT NO.1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 14639/2015
(Arising out of impugned final judgment and order dated 04/02/2015
in MAT No. 1294/2014 in CAN No. 7555/2014 passed by the High Court
of Calcutta)
INFINITY INFOTECH PARKS LIMITED Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(With appln. (s) for exemption from filing c/c of the impugned
judgment and interim relief)
Date : 15/05/2015 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s) Mr. J.K. Mittal, Adv.
Mr. Rajveer Singh, Adv.
For Mr. Praveen Swarup,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Dismissed.
(Neetu Khajuria) (Vinod Kulvi) Sr.P.A. Assistant Registrar Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2015.05.18 11:52:56 IST Reason: