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[Cites 0, Cited by 0] [Section 33] [Entire Act]

Bengal Presidency - Subsection

Section 33(c) in Calcutta Improvement Act, 1911

(c)all orders passed by the Board under [sub-section (1) of section 32], and relating to any officer appointed to hold an office carrying a salary of more than [one thousand and five hundred rupees] per mensem, except orders granting leave to, [* * * *], any such officer,