Supreme Court - Daily Orders
M/S Emkay Global Financial Services ... vs Gindhar Sondhi on 8 January, 2018
Bench: Rohinton Fali Nariman, Navin Sinha
ITEM NO.26 COURT NO.12 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 33248/2017
(Arising out of impugned final judgment and order dated 11-10-2017
in FAO No. 222/2017 passed by the High Court Of Delhi At New Delhi)
M/S EMKAY GLOBAL FINANCIAL SERVICES LTD. Petitioner(s)
VERSUS
GINDHAR SONDHI Respondent(s)
(FOR ADMISSION and I.R. and IA No.130181/2017-PERMISSION TO FILE
ADDITIONAL DOCUMENTS)
Date : 08-01-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. Divyakant Lahoti, AOR
Ms. Amrita Grover, Av.
Mr. Parikshit Ahuja, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
There shall be stay of remand in the meantime.
(R. NATARAJAN) (SAROJ KUMARI GAUR) COURT MASTER (SH) COURT MASTER Signature Not Verified Digitally signed by VISHAL ANAND Date: 2018.01.08 16:20:32 IST Reason: