Section 102(2) in West Bengal Co-operative Societies Rules, 2011
(2)When a member of a Co-operative society, which includes among its objects the advance of loans to its member, intends to apply for a loan from any person other than the society, such member shall send to the society a notice in writing, stating—(a)his intention to apply for such loan,(b)the amount of the loan for which he intends to apply, and(c)the object of taking the loan.
