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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(3) in The M.P. Zila Panchayat (Business) Rules, 1998

(3)Any resolution passed by any Standing Committee other than General Administration Committee shall be brought to the knowledge of President by the Secretary of the Standing Committee through the Chief Executive Officer for information within three days.