Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] State of Maharashtra - Subsection Section 36(1) in The Maharashtra State Legal Aid and Advice Board Rules, 1981 (1)Any person volunteering to be included in the panel of Advocates shall communicate his consent to the Chairman of the Committee in the prescribed Form B-1.
