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[Cites 0, Cited by 1] [Section 63] [Entire Act]

State of Kerala - Subsection

Section 63(3) in A.P.J. Abdul Kalam Technological University Act, 2015

(3)An affiliated college with at least six years standing as an affiliated college may apply for permanent affiliation in the manner as may be prescribed in the Statutes and the University shall consider such applications in such manner as may be prescribed.