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[Cites 0, Cited by 1] [Section 38] [Entire Act]

State of Tamilnadu - Subsection

Section 38(4) in Tamil Nadu Private Colleges (Regulation) Act, 1976

(4)Every Tribunal shall have the same powers as are vested in a Civil Court under the Code of Civil Procedure, 1908 (Central Act V of 1908), while hearing an appeal.