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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(3) in The Orissa Administrative Tribunal (Recruitment and Conditions of Service of Officers and Staff) Rules, 1999

(3)The select list shall contain the names of the suitable officers in order of merit equal to the number of vacancies including the anticipated vacancies of the year.