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Himachal Pradesh High Court

Bhoop Singh vs . State Of H.P. & Ors. on 28 April, 2023

Bench: Vivek Singh Thakur, Sushil Kukreja

Bhoop Singh vs. State of H.P. & Ors.

CWP No.8216 of 2022 .

28.04.2023 Present: Ms. Tanuja, Advocate vice Mr. Arun Kumar, Advocate, for the petitioner. Mr. Rakesh Dhaulta, Additional Advocate General, for the respondents/State.

Reply stands filed. Rejoinder be filed within a period of three weeks.

rList after four weeks.

( Vivek Singh Thakur) Judge ( Sushil Kukreja ) Judge April 28, 2023 (tarun) ::: Downloaded on - 28/04/2023 20:54:18 :::CIS