Himachal Pradesh High Court
Bhoop Singh vs . State Of H.P. & Ors. on 28 April, 2023
Bench: Vivek Singh Thakur, Sushil Kukreja
Bhoop Singh vs. State of H.P. & Ors.
CWP No.8216 of 2022 .
28.04.2023 Present: Ms. Tanuja, Advocate vice Mr. Arun Kumar, Advocate, for the petitioner. Mr. Rakesh Dhaulta, Additional Advocate General, for the respondents/State.
Reply stands filed. Rejoinder be filed within a period of three weeks.
rList after four weeks.
( Vivek Singh Thakur) Judge ( Sushil Kukreja ) Judge April 28, 2023 (tarun) ::: Downloaded on - 28/04/2023 20:54:18 :::CIS