Bombay High Court
Navi Mumbai Municipal Corporation vs M/S. Disha Sonography Center And Ors on 8 December, 2025
7-alp-149-2017.doc
varsha
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPLICATION NO. 149 OF 2017
(Leave to file appeal)
Navi Mumbai Municipal Corporation ... Applicant
vs.
M/s. Archana Maternity Home and Ors ... Respondents
WITH
CRIMINAL APPLICATION NO. 150 OF 2017
(Leave to file appeal)
Navi Mumbai Municipal Corporation ... Applicant
vs.
M/s. Disha Sonography Center and Ors ... Respondents
Mr. Bharat Gadhavi i/b. Tejas Dande for Applicant
Ms. Shilpa G. Talhar, APP for the Respondent-State.
CORAM : GAURI GODSE, J.
DATED : 8th DECEMBER 2025
ORDER:
1. Office has not placed papers before me today. Learned counsel for the applicant seeks time.
2. Stand over to 19th December 2025.
3. Office is directed to search the papers and list it before the court on the next date.
(GAURI GODSE, J.) Page no. 1 of 1 ::: Uploaded on - 09/12/2025 ::: Downloaded on - 09/12/2025 20:38:07 :::