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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Telangana - Subsection

Section 13(1)(b) in Telangana Electricity Supply Undertakings (Acquisition) Act, 1954

(b)whether any property belonging or any right, liability or obligation attaching to the undertaking vests in the Government;