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[Cites 0, Cited by 0] [Section 118] [Entire Act]

State of Uttar Pradesh - Subsection

Section 118(a) in U.P. Revenue Code (Amendment) Act, 2016

(a)in sub-section (1), for the words and punctuation mark ^^fd;k tk jgk gksA HkwjktLo fu/kkZfjr fd;k tk,xk the words and punctuation mark ^^fd;k tk jgk gks] HkwjktLo fu/kkZfjr fd;k tk,xk shall be substituted;