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[Cites 0, Cited by 0] [Section 83(2)] [Section 83] [Entire Act]

State of Assam - Subsection

Section 83(2)(f) in Assam Co-Operative Societies Act, 2007

(f)statement whether or not any of the Directors had at any time during the financial year under review, become ineligible under this Act to continue in office as a Director, and