Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 357] [Entire Act] State of West Bengal - Subsection Section 357(3) in The Calcutta Municipal Corporation Act, 1980 (3)No person shall construct or reconstruct any building or a portion thereof or any boundary wall within the regular line of a street.
