Section 6 in Ad Hoc Rules Relating to The Temporary Post of Statistical, Assistant in Market Committees
6. Probation.
- Every person appointed to the post by direct recruitment shall be on probation for a total period of two years on duty within a continuous period of three years.Provided that every person appointed to the post by recruitment by transfer, shall be on probation for a total period of one year on duty within a continuous period of two years.
