Delhi High Court - Orders
M/S Siddhartha Construction Co vs India Tourism Development Corporation ... on 19 May, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva, Tushar Rao Gedela
$~41
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 127/2022 and CM Nos.23593/2022, 23594/2022,
23595/2022
M/S SIDDHARTHA CONSTRUCTION CO. ..... Appellant
Through: Mr. Rishab Kumar and Mr. Meenal
Garg, Advocates
versus
INDIA TOURISM DEVELOPMENT CORPORATION
& ANR. ..... Respondents
Through: Mr. Anish Chawla and Mr. Neeraj
Kumar, Advocates
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 19.05.2022
1. Issue notice.
2. Notice is accepted by learned counsel appearing for the Respondents.
3. List for consideration on 17.10.2022.
4. Parties shall file note of written submissions, before the next date of hearing.
SANJEEV SACHDEVA, J TUSHAR RAO GEDELA, J MAY 19, 2022 'yg' Signature Not Verified Digital Signed By:KUNAL MAGGU Signing Date:21.05.2022 13:16:53 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.