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Delhi High Court - Orders

Rajiv Mehra & Anr vs Ravi Bhushan on 13 May, 2022

Author: Subramonium Prasad

Bench: Subramonium Prasad

                          $~52
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      RC.REV. 341/2018
                                 RAJIV MEHRA & ANR                                     ..... Petitioners
                                                    Through:       Mr. Shashi Shanker, Mr. Priyank
                                                                   Tiwari, Advocates

                                                    versus

                                 RAVI BHUSHAN                                          ..... Respondent
                                                    Through:       Mr. Aakshay Luthra, Mr. Aditya
                                                                   Varun, Mr.Munish Vohra, Advocates

                                 CORAM:
                                 HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                                                    ORDER

% 13.05.2022 CM APPL. 22996/2022

1. This application has been filed by the Petitioner seeking early hearing of RC.REV. 341/2018.

2. This Court finds no urgency in the matter to pre-pone the date of hearing.

3. The application is disposed of.

4. List RC.REV. 341/2018 on the date already fixed, i.e. 04.11.2022.

SUBRAMONIUM PRASAD, J MAY 13, 2022 Rahul Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:17.05.2022 11:49:17