Delhi High Court - Orders
Rajiv Mehra & Anr vs Ravi Bhushan on 13 May, 2022
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~52
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RC.REV. 341/2018
RAJIV MEHRA & ANR ..... Petitioners
Through: Mr. Shashi Shanker, Mr. Priyank
Tiwari, Advocates
versus
RAVI BHUSHAN ..... Respondent
Through: Mr. Aakshay Luthra, Mr. Aditya
Varun, Mr.Munish Vohra, Advocates
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 13.05.2022 CM APPL. 22996/2022
1. This application has been filed by the Petitioner seeking early hearing of RC.REV. 341/2018.
2. This Court finds no urgency in the matter to pre-pone the date of hearing.
3. The application is disposed of.
4. List RC.REV. 341/2018 on the date already fixed, i.e. 04.11.2022.
SUBRAMONIUM PRASAD, J MAY 13, 2022 Rahul Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:17.05.2022 11:49:17