Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1095] [Entire Act] State of Uttar Pradesh - Subsection Section 1095(b) in Rules under the United Provinces Excise Act, 1910 (b)"Fortification" means the addition of brandy or some neutral spirit to wine or to the must, for preventing wine from turning sour;
