Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Uttar Pradesh - Subsection Section 4(22) in U.P. Revenue Code, 2006 (22)words and expression ["Gaon Fund", "Gram Sabha" and "Gram Panchayat"] [Substituted 'Gaon Fund, and Gram Sabha' by U.P. Act No. 4 of 2016, dated 11.3.2016.]shall have the meanings assigned to them in the U.P. Panchayat Raj Act, 1947;
