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[Cites 0, Cited by 0] [Section 26(3)] [Section 26] [Entire Act]

State of Odisha - Subsection

Section 26(3)(h) in The Orissa Co-operative Societies Rules, 1965

(h)The reference to the General Body of a Society wherever occurring in the Act, Rules and the Bye-Laws, shall mean a reference to a representative smaller General Body in every case where such a smaller Body has been constituted for a Society.