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[Cites 0, Cited by 0] [Section 34(3)] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(3)(i) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2002

(i)the foster care family should be willing to follow rules laid down including regular visits to paediatrician, maintenance of child health record etc.;