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State of Madhya Pradesh - Section

Section 39 in The M.P. Irrigation Act, 1931

39. Supply of water to supplement village tanks.

(1)Water may be supplied at any time to supplement a village tank at the discretion of the Executive Engineer.
(2)Rules may be made under this Act prescribing the conditions on which water may be supplied under this section, and regulating the procedure of canal officers in giving such supply.