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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(2) in The U.P. Secondary Education Services Selection Board (Procedure and Conduct of Business) First Regulations, 1998

(2)The Board may, in making selection of candidates, take recourse to the use of computer for registering and processing of applications, issue of interview letters and processing of result under the supervision of one or more officers, to be nominated by the Board.