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[Cites 0, Cited by 0] [Section 157(1)] [Section 157] [Entire Act]

State of Rajasthan - Subsection

Section 157(1)(c) in The Rajasthan District Boards Act, 1954

(c)the construction of a school house or building or the establishment of a school or library or reading-room under clause (d) of the said section;