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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(2)(i) in Alagappa University Act, 1985

(i)ex-officio, members referred to in section 21 (a), Class I, but not including members of the Syndicate who are not otherwise members of the Senate referred to in item (10);