Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(viii) in Andhra Pradesh Common Entrance Test for entry into Engineering, Architecture, Pharmacy, Agriculture, Medical and Dental Courses Rules, 2004

(viii)"Committee of Eamcet-AC" means the committee empowered by the Association of Colleges to conduct EAMCET-AC for Engineering (including Technology/Architecture), Pharmacy, Agriculture, Medical and Dental Courses and to prepare the merit list of the candidates as per the marks obtained in the above test for Admission into Management seats in Engineering (including Technology/Architecture), Pharmacy, Agriculture, Medical and Dental Courses, subject to the supervision of Permanent Committee.