Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Bengal Presidency - Subsection Section 1(v) in Police Regulations, Bengal , 1943 (v)the words "Reserve Office" mean that branch of a Superintendent's office that is located in the Police Lines (vide regulation 892); and the words "Superintendent's Office" mean the remainder of his office;
