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Delhi High Court - Orders

Gauri Maulekhi vs Delhi Advisory Board For Animal Welfare on 27 November, 2024

Author: Manmohan

Bench: Tushar Rao Gedela, Manmohan

                                          $~13 & 14
                                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                          +           W.P.(C) 7467/2018, CM APPL. 53156/2018, CM APPL. 48983/2019,
                                                      CM APPL. 32107/2020 & CM APPL. 5115/2021

                                                      GAURI MAULEKHI                                                                 .....Petitioner
                                                                  Through:                                       Ms. Supriya Juneja, Ms.Shaalini
                                                                                                                 Agrawal, Mr.Siddharth Pandey and
                                                                                                                 Ms. Esha Dutta, Advocates

                                                                                         versus


                                                      DELHI ADVISORY BOARD FOR ANIMAL WELFARE
                                                                                                   .....Respondent
                                                                   Through: Mr. SK Tripathi, Standing Counsel
                                                                            with Mr.Jawahar Raja, ASC for
                                                                            GNCTD and Ms.Aditi Saraswat,
                                                                            Advocate

                                          14
                                          +           W.P.(C) 8023/2022 & CM APPL. 38986/2022

                                                      DR. ASHER JESUDOSS & ORS.                .....Petitioners
                                                                    Through: Ms. Supriya Juneja, Ms.Shaalini
                                                                             Agrawal, Mr.Siddharth Pandey and
                                                                             Ms. Esha Dutta, Advocates

                                                                                         versus

                                                      GOVERNMENT OF NCT OF DELHI & ORS.       .....Respondents
                                                                  Through: Mr. SK Tripathi, Standing Counsel
                                                                           with Mr.Jawahar Raja, ASC for
                                                                           GNCTD and Ms.Aditi Saraswat,
                                                                           Advocate




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 28/11/2024 at 22:19:08
                                                       CORAM:
                                                      HON'BLE THE CHIEF JUSTICE
                                                      HON'BLE MR. JUSTICE TUSHAR RAO GEDELA

                                                                                         ORDER

% 27.11.2024

1. Present writ petition has been filed seeking control on illegal dog breeding establishments in Delhi.

2. Though the writ petition being W.P.(C) 7467/2018 has been pending in this Court since 2018, yet till date none of the status reports filed by the respondent-Animal Husbandry, GNCTD enumerate any measure or action taken by the respondent to check and control the illegal dog breeding in the city.

3. Mr.Rakesh Singh, Director, Animal Husbandry, GNCTD is personally present in Court. However, after interacting with him, we are no wiser.

4. It is sad to note that despite the present writ petition being pending for the last six years and the dog bites being on the increase, the Animal Husbandry Department, GNCTD has not taken any steps to check and control the illegal dog breeding in the city.

5. The Secretary, Animal Husbandry, GNCTD shall file a personal affidavit within a week clearly disclosing as to what steps have been taken and what steps it intends to take immediately to check and control illegal dog breeding in the city.

6. In the event, this Court is not satisfied with the response given in the affidavit, this Court would have no other option but to direct the Chief Secretary, GNCTD to take action against the concerned officers for not This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/11/2024 at 22:19:08 having taken any steps in the last few years to check and control illegal dog breeding in the city.

7. List on 5th December, 2024.

MANMOHAN, CJ TUSHAR RAO GEDELA, J NOVEMBER 27, 2024 AS This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/11/2024 at 22:19:09