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[Cites 0, Cited by 0] [Section 1262] [Entire Act]

Bengal Presidency - Subsection

Section 1262(d) in Police Regulations, Bengal , 1943

(d)Special cases not covered by the above terms should be settled by the District Board in consultation with the Inspector-General. When the District Engineer prepares both plans and estimates and supervises the construction of the building, the District Board concerned will be paid 5 per cent, on the cost of the whole building.