Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Odisha - Subsection Section 10(b) in Rules framed by High Court in relation to Advocates (b)No such firm or partnership shall be entitled to appear, not or plead in any Court unless all the partners thereof are entitled to appear, act or plead in such Court.
