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[Cites 0, Cited by 0] [Section 123A(1)] [Section 123A] [Entire Act]

NCT Delhi - Subsection

Section 123A(1)(b) in The Delhi Municipal Corporation Act, 1957

(b)the number of the ward, the name of the colony, and the number and the sub-number of the premises of such vacant land or covered space of building, as the case may be;