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State of Bihar - Section

Section 16 in Bihar Settlement of Taxation Dispute Rules, 2020

16. Details of dispute -

Description Arrear of tax for nonfurnishing/non-production of statutory Certificates/ Declarations Other Arrears of tax Dispute arising out of an order levyingpenalty, fine or interest under the law
Amount of tax, interest, penalty or fine levied      
Amount of tax, interest, penalty or fine indispute      
Settlement amount as per section 3 of the Act      
Amount of tax, interest, penalty or fine paid inrespect of the dispute before the commencement of the Act      
Balance amount payable for settlement of dispute