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State of Bihar - Section
Section 16 in Bihar Settlement of Taxation Dispute Rules, 2020
16. Details of dispute -
| Description | Arrear of tax for nonfurnishing/non-production of statutory Certificates/ Declarations | Other Arrears of tax | Dispute arising out of an order levyingpenalty, fine or interest under the law |
| Amount of tax, interest, penalty or fine levied | |||
| Amount of tax, interest, penalty or fine indispute | |||
| Settlement amount as per section 3 of the Act | |||
| Amount of tax, interest, penalty or fine paid inrespect of the dispute before the commencement of the Act | |||
| Balance amount payable for settlement of dispute |