Supreme Court - Daily Orders
Ashwin Bharat Khater vs Urvashi Bharat Khater on 20 October, 2023
Bench: Aniruddha Bose, Bela M. Trivedi
ITEM NO.66 COURT NO.6 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 23891/2023
(Arising out of impugned final judgment and order dated 07-09-2023
in WP No. 6022/2022 passed by the High Court Of Judicature At
Bombay)
ASHWIN BHARAT KHATER & ANR. Petitioner(s)
VERSUS
URVASHI BHARAT KHATER & ANR. Respondent(s)
(FOR ADMISSION and IA No.219372/2023-EXEMPTION FROM FILING O.T. and
IA No.219374/2023-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES )
Date : 20-10-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
HON'BLE MS. JUSTICE BELA M. TRIVEDI
For Petitioner(s) Mr. Shyam Divan, Sr.Adv.*
Mr. Vivek A. Vashi, AOR
For Respondent(s) Mr. Arjun Harkauli, AOR
/Caveator(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice, returnable in five weeks hence. Service to be effected by dasti in addition to the regular mode.
The order of status quo which prevailed in the High Court shall continue until the next date of hearing.
Signature Not Verified Digitally signed by NIRMALA NEGI Date: 2023.10.20 (NIRMALA NEGI) 16:09:10 IST Reason: (VIDYA NEGI) COURT MASTER (SH) ASSISTANT REGISTRAR *appearance not given