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Supreme Court - Daily Orders

Ashwin Bharat Khater vs Urvashi Bharat Khater on 20 October, 2023

Bench: Aniruddha Bose, Bela M. Trivedi

     ITEM NO.66                              COURT NO.6                  SECTION IX

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).   23891/2023

     (Arising out of impugned final judgment and order dated 07-09-2023
     in WP No. 6022/2022 passed by the High Court Of Judicature At
     Bombay)

     ASHWIN BHARAT KHATER & ANR.                                          Petitioner(s)

                                                    VERSUS

     URVASHI BHARAT KHATER & ANR.                                         Respondent(s)

     (FOR ADMISSION and IA No.219372/2023-EXEMPTION FROM FILING O.T. and
     IA No.219374/2023-PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES )

     Date : 20-10-2023 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ANIRUDDHA BOSE
                             HON'BLE MS. JUSTICE BELA M. TRIVEDI


     For Petitioner(s)                 Mr. Shyam Divan, Sr.Adv.*
                                       Mr. Vivek A. Vashi, AOR

     For Respondent(s) Mr. Arjun Harkauli, AOR
     /Caveator(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice, returnable in five weeks hence. Service to be effected by dasti in addition to the regular mode.

The order of status quo which prevailed in the High Court shall continue until the next date of hearing.

Signature Not Verified

Digitally signed by
NIRMALA NEGI
Date: 2023.10.20

     (NIRMALA NEGI)
16:09:10 IST
Reason:                                                               (VIDYA NEGI)
     COURT MASTER (SH)                                              ASSISTANT REGISTRAR
     *appearance not given