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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Mizoram - Subsection

Section 26(2)(a) in Mizoram (Land Acquisition, Rehabilitation and Resettlement) Act, 2016

(a)the land is situated in such area where the transactions in land are restricted by or under any other law for the time being in force in that area; or