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[Cites 0, Cited by 2] [Section 44] [Entire Act]

State of Rajasthan - Subsection

Section 44(2) in Rajasthan Co-operative Societies Act, 2001

(2)Notwithstanding any agreement to the contrary, the Government shall not be entitled to a dividend or interest on shares of any such co-operative society at a rate higher than that at which such dividend or interest is payable to any other shareholder of the society.