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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Rajasthan - Subsection

Section 68(b) in The Nathdwara Temple Rules, 1973

(b)Such an employee on Privilege Leave be entitled to leave salary equal to the pay and allowance to which he is entitled on the day immediately preceding the leave:
(ii)Such an employee on half pay leave will be entitled to leave salary equal to half the pay and allowances to which he is entitled on the day immediately preceding the leave, and
(iii)Such an employee on commuted leave will be granted leave salary as admissible during privilege leave.