Section 8 in Andhra Pradesh Gram Panchayat, Public or Government Ferries Rules, 2000
8. Convening the meetings of the Joint Committee.
- The Chairman shall convene the meetings of the Joint Committees and preside over them for transacting the business. In the absence of the Chairman, a member, other than the official member, chosen by the member present at the meeting, shall preside over the meetings.
