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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(d) in Punjab Package Deal Properties (Disposal) Rules, 1976

(d)When the transfer is approved by the Sales Commissioner, the transferee shall produce before the Tehsildar (Sales) or Naib-Tehsildar (Sales), within thirty days of the receipt of the intimation by him of such approval, a challan showing the deposit into the Treasury of the amount payable: