Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 62A] [Entire Act]

State of Karnataka - Subsection

Section 62A(10) in Karnataka Irrigation Act, 1965

(10)to assist the Irrigation Department and Command Area Development Authority in implementing irrigation and drainage works;