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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(1)(iii) in The Hemchandracharya North Gujarat University Act, 1986

(iii)The Director of Higher Education, Gujarat State or the officer designated under clause (i) of paragraph (B) of class-I of sub-section (1) of Section 16;