Bombay High Court
Sitaram Shrimant Maske And Another vs The State Of Mahrashtra And Others on 13 March, 2020
Bench: Prasanna B. Varale, R.G. Avachat
Contempt Petition No.184/2020 with
connected petitions
(( 1 ))
IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
BENCH AT AURANGABAD
CONTEMPT PETITION NO.184 OF 2020 IN
WRIT PETITION NO.11891 OF 2019
Sunil s/o Sudam Parve & ors. ... PETITIONERS
VERSUS
The State of Maharashtra & others ... RESPONDENTS
.....
Shri H.V. Tungar, Advocate for petitioners
Shri S.S. Dande, A.G.P. for State
.....
WITH
CONTEMPT PETITION NO.186 OF 2020 IN
WRIT PETITION NO.11887 OF 2019
WITH
CONTEMPT PETITION NO.187 OF 2020 IN
WRIT PETITION NO.11888 OF 2019
WITH
CONTEMPT PETITION NO.188 OF 2020 IN
WRIT PETITION NO.11889 OF 2019
WITH
CONTEMPT PETITION NO.189 OF 2020 IN
WRIT PETITION NO.11886 OF 2019
WITH
CONTEMPT PETITION NO.200 OF 2020 IN
WRIT PETITION NO.11890 OF 2019
.....
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Contempt Petition No.184/2020 with
connected petitions
(( 2 ))
CORAM: PRASANNA B. VARALE AND
R.G. AVACHAT, JJ.
DATED : 13th MARCH, 2020
ORAL ORDER :
Heard Mr. Tungar, learned counsel for the petitioners. Perused the order of this Court, dated 26/9/2019. At this stage, issue simple notice to respondents No.3, 4 and 5, making the same returnable on 17th April 2020.
(R.G. AVACHAT) (PRASANNA B. VARALE)
JUDGE JUDGE
fmp/-
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