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Bombay High Court

Sitaram Shrimant Maske And Another vs The State Of Mahrashtra And Others on 13 March, 2020

Bench: Prasanna B. Varale, R.G. Avachat

                                                Contempt Petition No.184/2020 with
                                                                connected petitions
                                      (( 1 ))


             IN THE HIGH COURT OF JUDICATURE AT BOMBAY,

                               BENCH AT AURANGABAD




                    CONTEMPT PETITION NO.184 OF 2020 IN
                      WRIT PETITION NO.11891 OF 2019



 Sunil s/o Sudam Parve & ors.                        ...     PETITIONERS

          VERSUS

 The State of Maharashtra & others                   ...     RESPONDENTS

                                  .....
 Shri H.V. Tungar, Advocate for petitioners
 Shri S.S. Dande, A.G.P. for State
                                  .....

                                      WITH

                    CONTEMPT PETITION NO.186 OF 2020 IN
                      WRIT PETITION NO.11887 OF 2019

                                      WITH

                    CONTEMPT PETITION NO.187 OF 2020 IN
                      WRIT PETITION NO.11888 OF 2019

                                      WITH

                    CONTEMPT PETITION NO.188 OF 2020 IN
                      WRIT PETITION NO.11889 OF 2019

                                      WITH

                    CONTEMPT PETITION NO.189 OF 2020 IN
                      WRIT PETITION NO.11886 OF 2019

                                      WITH

                    CONTEMPT PETITION NO.200 OF 2020 IN
                      WRIT PETITION NO.11890 OF 2019
                                    .....



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                                                Contempt Petition No.184/2020 with
                                                               connected petitions
                                     (( 2 ))



                           CORAM:    PRASANNA B. VARALE AND
                                     R.G. AVACHAT, JJ.

                           DATED :   13th MARCH, 2020


 ORAL ORDER :

Heard Mr. Tungar, learned counsel for the petitioners. Perused the order of this Court, dated 26/9/2019. At this stage, issue simple notice to respondents No.3, 4 and 5, making the same returnable on 17th April 2020.





          (R.G. AVACHAT)                   (PRASANNA B. VARALE)
                JUDGE                             JUDGE




 fmp/-




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