Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 297 in Rules under the United Provinces Excise Act, 1910

297. Quarterly review of the working of the Excise Intelligence Bureau.

- The Excise Inspector in-charge of the Office Section will submit to the Excise Commissioner a quarterly review of the working of the Bureau by the end of the month following each quarter.Section XXV-Trials