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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Maharashtra - Subsection

Section 30(1) in The Maharashtra Borstal Schools Rules, 1965

(1)[ Clothing - [Substituted by G. N. of 19.10.1976.]
(i) Shirts - half sleeves with thread buttons and with arms andthe seal of the Borstal school, stitched on the breast of theshirt with collar and without pockets, made of white doubledungaree pattern 2
(ii) Half Pants - (khaki) drill with flaps, thread buttons withoutpockets 3
(iii) Caps - cotton (white) 2
(iv) Triangular Langota - cotton (white) 2
(v) Standard convict Towel 1
(vi) Bandi (cotton or wool) 1
(vii) Underwear (Chuddies) 2
(viii) Banians without sleeves 2]
[One set of the clothing of the inmates shall be washed and ironed[once in a week] [Added by G. N. of 10.11.1981.] at Government cost.]